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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(k) in The Maharashtra State Council of Examinations Act, 1998

(k)to grant recognition to the institutions under its jurisdiction and to withdraw the same in the prescribed manner;
(I)to call for any information from any affiliated and recognised institution to maintain the academic standards and call for special information or report on being referred to by the State Council or its own initiative from the Regional Deputy Director of Education or any other Educational Functionaries in cases of poor academic fairing or with the intention to improve the same.