Section 6(2) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955
(2)The strength of posts in each grade/category shall be such as may be determined by the Government from time to time:Provided that the Government may:(a)create any post, permanent or temporary from time to time, as may be found necessary;(b)leave unfilled or hold in abeyance or abolish any post, permanent or temporary from time to time without thereby entitling any person to any compensation:Provided further that on the promotion of a member of Service from Grade III to Grade II or on his ceasing to be a member of the Service, the posts held by him in Grade III shall automatically be transferred from that Grade to Grade II.
