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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(2)(a) in The Railways Act, 1989

(a)in the case of an unclaimed consignment which is perishable in nature, sell such consignment in the manner provided in clause (a) of sub-section (2) of section 83; or