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State of Jammu-Kashmir - Section

Section 42 in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

42. Nutrition and Diet Scale

(a)The children shall be provided 4 meals in a day including breakfast;
(b)The menu shall be prepared with the help of a nutritional expert or doctor to ensure balanced diet and variety in taste as per the minimum nutritional standard and diet scale set out in Schedule II of these rules ;
(c)Every institution under this Act shall strictly adhere to the minimum nutritional standard and diet scale specified in Schedule III;
(d)Juveniles or children may be provided special meals on holidays and festivals;
(e)Infants and sick juveniles or children shall be provided special diet according to the advice of the doctor on their dietary requirement.