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Union of India - Section

Section 1 in The Criminal Law (Amendment) Ordinance, 1944

1. Short title, extent and commencement .(1) This Ordinance may be called The Criminal Law (Amendment) Ordinance , 1944.

(2)It extends to the whole of India except the State of Jammu and Kashmir and applies also to citizens of India outside India.
(3)It shall come into force at once.