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[Cites 0, Cited by 1920] [Entire Act]

Union of India - Section

Section 440 in The Code of Criminal Procedure, 1973

440. Amount of bond and reduction thereof.

(1)The amount of every bond executed under this Chapter shall be fixed with due regard to the circumstances of the case and shall not be excessive.
(2)The High Court or Court of Session may direct that the bail required by a police officer or Magistrate be reduced.