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[Cites 0, Cited by 0] [Section 37CA(3B)] [Section 37CA] [Entire Act]

Union of India - Subsection

Section 37CA(3B)(b) in Income Tax Rules, 1962

(b)electronically along with the verification of the statement in Form 27A or verified through an electronic process in accordance with the procedures, formats and standards specified under sub-rule (4).