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[Cites 0, Cited by 0] [Section 57B] [Entire Act]

State of Gujarat - Subsection

Section 57B(4) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(4)Nothing in the Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 (Bombay LXII of 1947), shall affect the termination of any tenancy under this Chapter.