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State of Rajasthan - Section

Section 7 in The Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983

7. Drawal of pay in revised pay scales.

- (i) A Government servant shall draw pay in the revised pay scale applicable to the post which he is holding on 1-9-1981 or to which he is appointed on or after 1-9-1981.
(ii)In respect of any service/cadre or class of posts for which no rules regulating recruitment and conditions of service have been framed under clause (3) of Article 187 of the Constitution or where a post/posts have not been included in the Schedule, if any, appended to Rules regulating recruitment and conditions of service, the academic qualifications and experience as prescribed by or with the concurrence of the Finance Department from time to time shall continue to be operative and shall be deemed to have been made applicable to such service/cadre or class of posts in the Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983 with effect from 1-9-1981.