Bombay High Court
Sisr Kikabhai Premchand Trust ... vs The State Of Maharashtra And Another on 4 December, 2018
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 4th December, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :
59 NMWL/532/2015 ) None present.
WP/2445/2004 ) ) P.C. : As a last chance, time is granted to 60 NMWL/534/2015 ) Applicants and/or their Advocate to WP/2445/2004 ) remove office objections on the Notice ) of Motions and get the same numbered 61 NMWL/535/2015 ) and registered till 01.01.2019, failing WP/2445/2004 ) Notice of Motions to stand rejected for ) non-removal of office objections under 62 NMWL/541/2015 ) O.S.Rule 986.
WP/2445/2004 ) 63 NMWL/550/2015 ) Ms. Khushboo Deshmukh I/b. M/s.
WP/411/2009 ) Fedral and Rashmikant, Advocate for
) Applicant.
)
) P.C. : As a last chance, time is granted to
) Applicants and/or their Advocate to
) remove office objections on the Notice
) of Motion and get the same numbered
) and registered till 01.01.2019, failing
) Notice of Motion to stand rejected for
) non-removal of office objections under
) O.S.Rule 986.
64 NMWL/554/2015 ) None present.
WP/398/2013 )
) P.C. : As a last chance, time is granted to
) Applicants and/or their Advocate to
) remove office objections on the Notice
) of Motion and get the same numbered
) and registered till 01.01.2019, failing
) Notice of Motion to stand rejected for
) non-removal of office objections under
) O.S.Rule 986.
Date : 04.12.2018 Prothonotary & Senior Master
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