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Bombay High Court

Sisr Kikabhai Premchand Trust ... vs The State Of Maharashtra And Another on 4 December, 2018

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 4th December, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :

59 NMWL/532/2015 ) None present.

WP/2445/2004 ) ) P.C. : As a last chance, time is granted to 60 NMWL/534/2015 ) Applicants and/or their Advocate to WP/2445/2004 ) remove office objections on the Notice ) of Motions and get the same numbered 61 NMWL/535/2015 ) and registered till 01.01.2019, failing WP/2445/2004 ) Notice of Motions to stand rejected for ) non-removal of office objections under 62 NMWL/541/2015 ) O.S.Rule 986.

WP/2445/2004 ) 63 NMWL/550/2015 ) Ms. Khushboo Deshmukh I/b. M/s.

       WP/411/2009  )                 Fedral and Rashmikant, Advocate for
                    )                 Applicant.
                    )
                    ) P.C. :          As a last chance, time is granted to
                    )                 Applicants and/or their Advocate to
                    )                 remove office objections on the Notice
                    )                 of Motion and get the same numbered
                    )                 and registered till 01.01.2019, failing
                    )                 Notice of Motion to stand rejected for
                    )                 non-removal of office objections under
                    )                 O.S.Rule 986.

 64   NMWL/554/2015 )                 None present.
       WP/398/2013  )
                    ) P.C. :          As a last chance, time is granted to
                    )                 Applicants and/or their Advocate to
                    )                 remove office objections on the Notice
                    )                 of Motion and get the same numbered
                    )                 and registered till 01.01.2019, failing
                    )                 Notice of Motion to stand rejected for
                    )                 non-removal of office objections under
                    )                 O.S.Rule 986.

Date : 04.12.2018                        Prothonotary & Senior Master




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