Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 16 February, 2026

1 COMP-4-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD. ) COMP/3/2010, COMP/4/2010 Dated : 16-02-2026 Shri K. Gopalakrishna Kurup, learned senior Advocate assisted by Shri P.U. Shailajan, Advocate for the petitioner.

The Advocates are abstaining from work today on the call of High Court Bar Association, Indore.

List the matters on 16.03.2026 .

(PAVAN KUMAR DWIVEDI) JUDGE Anushree Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 16-02-2026 17:06:32