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State of Maharashtra - Section

Section 18A in The Maharashtra Village Sanitation Act, 1889

18A. [ Sanitary Committee to prepare annually a statement of income and expenditure. [Section 18A was inserted by Bombay 25 of 1931, section 5A.]

- The Sanitary Committee shall prepare annually a budget statement showing the estimated income and expenditure for the next year and submit it before the end of January to the Collector for approval. Such budget shall be approved with or without modifications by the Collector before the end or March. The Sanitary Committee may incur expenditure within the budget so approved, but if any further expenditure not included in the budget is required, the previous sanction of the Collector shall be obtained thereto by the Committee.]