Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 58 in The Mineral Concession Rules, 1960 58. [* * *] [ Rule 58 omitted by G.S.R. 449(E), dated 13.4.1988. Earlier, it was substituted by G.S.R. 146, dated 16.1.1980.]
