Supreme Court - Daily Orders
B. Rajeswari @B. Rohini vs G. Rajkumar @ Hemanth on 8 June, 2020
Author: Aniruddha Bose
Bench: Aniruddha Bose
ITEM NO.8 Virtual Court 6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1963/2019
B. RAJESWARI @B. ROHINI Petitioner(s)
VERSUS
G. RAJKUMAR @ HEMANTH Respondent(s)
(FOR ADMISSION and IA No.117213/2019-STAY APPLICATION
IA No. 117213/2019 - STAY APPLICATION)
Date : 08-06-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s)
Mr. Vinodh Kanna B., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
No one has entered appearance on behalf of the respondent. Let the matter be listed on 10th July, 2020.
The interim order granted earlier shall continue until further orders.
(RAJNI MUKHI) (DIPTI KHURANA)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
RAJNI MUKHI
Date: 2020.06.09
15:42:15 IST
Reason: