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[Cites 0, Cited by 0] [Section 89D] [Entire Act]

State of Gujarat - Subsection

Section 89D(2) in The Registration (Gujarat Amendment) Act, 2018

(2)In particular and without prejudice to the generality ofthe foregoing powers, such rules may provide for,-
(a)the manner in which notices or true copies of documents shall be prepared, and
(b)the manner of filing ofthe notices or true copies.