Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(1)(h) in Bihar Education Code, 1961

(h)the acquisition of land for schools sites, the construction or purchase of, and repairs, improvements or additions to school or hostel building for recognised middle schools for boys or primary schools (including Primary Urdu Schools and Primary Sanskrit Schools);