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Madhya Pradesh High Court

Smt. Chandan Bai vs The State Of Madhya Pradesh on 23 September, 2019

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 WP-6692-2018 The High Court Of Madhya Pradesh WP-6692-2018 (SMT. CHANDAN BAI Vs THE STATE OF MADHYA PRADESH) 21 Jabalpur, Dated : 23-09-2019 Parties through their counsel. List the case along with W.P.No. 12694/2015.

(SUBODH ABHYANKAR) JUDGE Vikram Digitally signed by VIKRAM SINGH Date: 24/09/2019 14:13:00