Madhya Pradesh High Court
Smt. Chandan Bai vs The State Of Madhya Pradesh on 23 September, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-6692-2018 The High Court Of Madhya Pradesh WP-6692-2018 (SMT. CHANDAN BAI Vs THE STATE OF MADHYA PRADESH) 21 Jabalpur, Dated : 23-09-2019 Parties through their counsel. List the case along with W.P.No. 12694/2015.
(SUBODH ABHYANKAR) JUDGE Vikram Digitally signed by VIKRAM SINGH Date: 24/09/2019 14:13:00