Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Andhra Pradesh - Subsection

Section 83(8) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(8)The Notes to Accounts shall comprise of statement of significant accounting principles, statement of contingent liabilities, subsidy report and other disclosures, as may be useful to understand the financial statements clearly.