Himachal Pradesh High Court
Deepak Verma vs . Hrtc on 23 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Deepak Verma Vs. HRTC CWP No. 6140 of 2022 .
23.06.2023 Present: Mr. Anil Sharma and Mr. Karun Negi, Advocates, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondent.
CMP No. 7638 of 2023 No case for early hearing is made out, the application is dismissed.
CWP No. 6140 of 2022 rThe matter is already admitted.
The respondent may file reply to the writ petition.
Jyotsna Rewal Dua Judge June 23, 2023 (R.Atal) ::: Downloaded on - 23/06/2023 20:37:14 :::CIS