Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Madhya Pradesh - Subsection Section 56(4) in The M.P. State Dental Council Rules, 1969 (4)After the registration of every dentists under the Act, and after renewal of such registration, the Registrar shall grant such dentists certificate in Form III in appendix II.
