Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(5) in The Petroleum Rules, 2002

(5)By-pass relief valves, pressure limiting stations or automatic shut down equipment of approved design shall be provided in the pipeline to prevent rising at any time of the pressure, in the pipeline to a pressure which exceeds the designed internal pressure by more than ten per cent.