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Allahabad High Court

Prem Narayan Chaurasiya vs State Of U.P. And 2 Ors. on 12 April, 2017

Author: Manoj Kumar Gupta

Bench: Manoj Kumar Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 39571 of 2016
 

 
Petitioner :- Prem Narayan Chaurasiya
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Pramod Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Manoj Kumar Gupta,J.
 

Passed over on the illness slip of Sri Pramod Kumar Shukla, counsel for the petitioner.

List in the next cause list.

                                    (Manoj Kumar Gupta, J.)                    Order Date :- 12.4.2017 skv