Allahabad High Court
Prem Narayan Chaurasiya vs State Of U.P. And 2 Ors. on 12 April, 2017
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 39571 of 2016 Petitioner :- Prem Narayan Chaurasiya Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Pramod Kumar Shukla Counsel for Respondent :- C.S.C.,Sunil Kumar Misra Hon'ble Manoj Kumar Gupta,J.
Passed over on the illness slip of Sri Pramod Kumar Shukla, counsel for the petitioner.
List in the next cause list.
(Manoj Kumar Gupta, J.) Order Date :- 12.4.2017 skv