Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(2)The applications for licence shall be made in accordance with the provision of the Act and these regulations