Section 1 in Andhra Pradesh Information Technology (Electronic Service Delivery ) Rules, 2011
1. Short Title, Extent and Commencement.
(a)These rules may be called the Andhra Pradesh Information Technology (Electronic Service Delivery ) Rules, 2011.(b)They shall extend to the whole of the State of Andhra Pradesh.(c)They shall come into force on the date of their publication in the Official Gazette.
