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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Tripura - Subsection

Section 46(1)(e) in Tripura Panchayats Act, 1993

(e)exercise such other powers, perform such other functions and discharge such other duties as the Gram Panchayat may, by general or special resolution, direct or as the State Government may by rules made in this behalf, prescribe :