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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(2)These faculties shall comprise of such departments/divisions/centres as may be prescribed, however, depending on the nature of the subject and functions, one department/centre may cater to the needs of more than one faculty.