Section 11(2)(A) in The Insurance Regulatory And Development Authority (Investment) Regulations, 2000

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(A)All investments specified in section 27-B of the Act except -

(i)clause (b) of sub-section (1) of section 27-A of the Act;

(ii)immovable property situated in another country as stated in clause (n) of sub-section (1) of section 27-A of the Act;

(iii)first mortgages on immovable property situated in another country as stated in clause (i) of sub-section (1) of section 27-B of the Act.

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