Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 184] [Entire Act] State of Jharkhand - Subsection Section 184(2) in Jharkhand Municipal Act, 2011 (2)The Municipality may by regulation provide for collection of taxes and other dues through scheduled banks, electronic collection centers and other modes.
