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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(XXXV) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XXXV)to fix remuneration of examiners and to arrange for the conduct of and for publishing the results of the University examinations and tests;