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Allahabad High Court

Dinesh Pratap Singh Chauhan vs Life Insurance Corporation Of India And ... on 9 July, 2010

Bench: Ashok Bhushan, Virendra Singh

Court No. - 2

Case :- WRIT - C No. - 39323 of 2010

Petitioner :- Dinesh Pratap Singh Chauhan
Respondent :- Life Insurance Corporation Of India And Others
Petitioner Counsel :- Swapnil Kumar
Respondent Counsel :- Somil Srivastava

Hon'ble Ashok Bhushan,J.

Hon'ble Virendra Singh,J. Sri Somil Srivastava, learned counsel has appeared on behalf of respondent Nos. 1 & 2.

Issue notice to respondent No.3 returnable at an early date. Steps be taken within a week.

Counter affidavit may be filed within three weeks'. List thereafter.

Order Date :- 9.7.2010 Shiraz