Allahabad High Court
Dinesh Pratap Singh Chauhan vs Life Insurance Corporation Of India And ... on 9 July, 2010
Bench: Ashok Bhushan, Virendra Singh
Court No. - 2 Case :- WRIT - C No. - 39323 of 2010 Petitioner :- Dinesh Pratap Singh Chauhan Respondent :- Life Insurance Corporation Of India And Others Petitioner Counsel :- Swapnil Kumar Respondent Counsel :- Somil Srivastava Hon'ble Ashok Bhushan,J.
Hon'ble Virendra Singh,J. Sri Somil Srivastava, learned counsel has appeared on behalf of respondent Nos. 1 & 2.
Issue notice to respondent No.3 returnable at an early date. Steps be taken within a week.
Counter affidavit may be filed within three weeks'. List thereafter.
Order Date :- 9.7.2010 Shiraz