Section 89(2)(b) in Bihar Excise Act, 1915

[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Jharkhand - Subsection

Section 89(2)(b) in Bihar Excise Act, 1915

(b)for regulating the delegation of any powers by the Board, the Commissioner of a Division, the Excise Commissioner or Collectors under section 7, clause (g);

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jharkhand - Subsection

Section 89(2)(b) in Bihar Excise Act, 1915