Section 3 in The U.P. Electricity Reforms (Transfer of Transmission and Related Activities Including the Assets, Liabilities and Related Proceedings Scheme, 2010
3. Classification of Undertakings of the Transferor.
- The existing Undertakings of the Transferor shall stand classified as under :(a)Transmission undertaking as more fully described and detailed in the Part-1 of the Schedule.(b)Trading undertaking, other than those covered by sub-clause (a) above.
