Supreme Court - Daily Orders
Shibu Soren vs Commissioner Of Income Tax, Central-1 ... on 26 July, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C)NO.2391 OF 2016
IN
SLP(C)NO.6940 OF 2016
SHIBU SOREN ... PETITIONER(S)
VS.
COMMISSIONER OF INCOME TAX,
CENTRAL-1, NEW DELHI ... RESPONDENT(S)
O R D E R
Application for permission to list Review Petition in Court is rejected.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.
..............J. [ANIL R. DAVE] ...................J. [ADARSH KUMAR GOEL] Signature Not Verified New Delhi;
Digitally signed byANITA MALHOTRA July 26, 2016.
Date: 2016.07.27 17:11:54 IST Reason:
Chamber matter SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 2391/2016 In SLP(C) No. 6940/2016 SHIBU SOREN Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX, CENTRAL-1 NEW DELHI Respondent(s) (With appln. For permission to list Review Petition in Court and office report) Date : 26/07/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R Application for permission to list review petition in Court is rejected.
The review petition is dismissed in terms of the signed order.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file.)