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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 1(2)(d) in Telecom Commercial Communications Customer Preference Regulations, 2018

(d)regulations 3, 7, 8, 9, 10, 12, 18 and 32 of these regulations shall come into force after 120 days from the date of publication of these regulations in the Official Gazette;