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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4) in The Orissa Consumer Protection Rules, 1987

(4)Any member may, by writing under his hand to the Chairman of the District Council resign from the Council. The vacancies so caused or otherwise shall be filled up from the same category by the District Collector and such person shall continue to be the member for the remaining period of the term of the members whose place he fills up.