Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Vinubhai Haribhai Patel (Malavia) vs Assistant Commissioner Of Income Tax on 8 January, 2015

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

             C/SCA/7187/2014                               ORDER



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                SPECIAL CIVIL APPLICATION NO. 7187 of 2014

================================================================
                VINUBHAI HARIBHAI PATEL (MALAVIA)  ....Petitioner
                                  Versus
                ASSISTANT COMMISSIONER OF INCOME TAX
                AND ORS.                           ...Respondents
================================================================
Appearance:
MR N.M.KAPADIA, ADVOCATE for the Petitioner
================================================================

           CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY

                               Date : 08/01/2015


                                ORAL ORDER

Learned advocate for the petitioner prays for time. At his request, stand over to 22.01.2015.

(PARESH UPADHYAY, J.) Amit/25 Page 1 of 1