Gujarat High Court
Vinubhai Haribhai Patel (Malavia) vs Assistant Commissioner Of Income Tax on 8 January, 2015
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/7187/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 7187 of 2014
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VINUBHAI HARIBHAI PATEL (MALAVIA) ....Petitioner
Versus
ASSISTANT COMMISSIONER OF INCOME TAX
AND ORS. ...Respondents
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Appearance:
MR N.M.KAPADIA, ADVOCATE for the Petitioner
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 08/01/2015
ORAL ORDER
Learned advocate for the petitioner prays for time. At his request, stand over to 22.01.2015.
(PARESH UPADHYAY, J.) Amit/25 Page 1 of 1