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[Cites 0, Cited by 4] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(e) in The Disaster Management Act, 2005

(e)give direction to the concerned Department of the Government of the State, any District Authority or other authority, within the local limits of the State to take such measure or steps for rescue, evacuation or providing immediate relief saving lives or property, as may be necessary in its opinion;