Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 10 in The M.P. Wakf Rules, 2000

10. Budget of Wakf Institutions under direct management of Board.

(1)The Budget for all the Wakf under direct management of the Board shall be prepared for the next ensuing financial year in the month of December of current financial year.
(2)The Chief Executive Officer shall get the budget prepared under sub-section (1) of Section 45 in Form No. 1 with all the details of estimates of receipts and expenditure for the next financial year.
(3)Before preparation of the budget, the Chief Executive Officer shall obtain details of estimates from the administrators of the Wakfs under direct management.