Section 41(2)(j) in The Warehousing Corporations Act, 1962

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

(j)[] [Cl. (i) re-lettered as cl. (j) thereof by Act 42 of 1976 s. 10 (w.e.f. 24-3-1976)] any other matter which has to be or may be prescribed.

Legal Document View