Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 2 in The Protection Of Civil Rights Rules, 1977 2. Definitions .-In these rules, unless the context otherwise requires,-(a)"Act" means the Protection of Civil Rights Act, 1955 (22 of 1955);(b)"section" means a section of the Act.
