Section 18(1)(i) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(i)he has lost the confidence of the majority of the members of the village Durbar who elect him.

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