Calcutta High Court
Tikmani Steel Trading Co vs Hanuman Prasad Bagla on 17 August, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER
GA No. 2533 of 2017
CS No. 29 of 2017
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
TIKMANI STEEL TRADING CO.
Versus
HANUMAN PRASAD BAGLA
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 17th August, 2017.
Appearance:
Mr. Debangshu Dinda, Advocate Ms. A. De, Advocate.
There shall be an order in terms of prayer (a) of the master's summons. The notice shall be published once in "The Statesman" and once in "Sanmarg".
The application stands disposed of.
(SOUMEN SEN, J.) S. Kumar