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Calcutta High Court

Tikmani Steel Trading Co vs Hanuman Prasad Bagla on 17 August, 2017

Author: Soumen Sen

Bench: Soumen Sen

ORDER
                            GA No. 2533 of 2017
                             CS No. 29 of 2017
                       IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction


                             TIKMANI STEEL TRADING CO.
                                       Versus
                                HANUMAN PRASAD BAGLA


      BEFORE:
      The Hon'ble JUSTICE SOUMEN SEN

Date : 17th August, 2017.

Appearance:

Mr. Debangshu Dinda, Advocate Ms. A. De, Advocate.
There shall be an order in terms of prayer (a) of the master's summons. The notice shall be published once in "The Statesman" and once in "Sanmarg".
The application stands disposed of.
(SOUMEN SEN, J.) S. Kumar