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Supreme Court - Daily Orders

Union Of India vs Anand Prakash Bhatnagar on 17 September, 2018

Bench: Arun Mishra, Vineet Saran

     ITEM NO.16                                 COURT NO.5                 SECTION XV

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ….…./2018 Diary No(s).23271/2018

     (Arising out of impugned final judgment and order dated 10-12-2015
     in DBCWP No.11538/2014 and dated 15-02-2018 in DBWRP No.179/2016
     passed by the High Court Of Judicature For Rajasthan At Jaipur)

     UNION OF INDIA & ORS.                                                  Petitioner(s)

                                                         VERSUS

     ANAND PRAKASH BHATNAGAR                             Respondent(s)
     (With appln for c/delay in filing and refiling SLP)

     Date : 17-09-2018 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ARUN MISHRA
                            HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                  Mr.   Tushar Mehta,ASG
                                        Mr.   Ajit Kumar Sinha,Sr.Adv.
                                        Ms.   Uttara Babbar,Adv.
                                        Mr.   Rajat Nair,Adv.
                                        Ms.   Bhavana Duhoon,Adv.
                                        Ms.   Deboshree Mukherjee,Adv.
                                        Mr.   G.S. Makker,AOR
                                        Mr.   Arvind Kumar Sharma, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Since similar case, i.e, SLP(C)Nos.23193-94/2018 (Union of India & Ors. Vs. Jagdish Prasad Sharma), has been dismissed, the instant petitions are also dismissed.

Pending application, if any, stands disposed of.

Signature Not Verified

Digitally signed by
SARITA PUROHIT
Date: 2018.09.18
16:23:14 IST
Reason:
                         (Jagdish Chander)                            (Sarita Purohit)
                           Branch Officer                                AR-cum-PS