Supreme Court - Daily Orders
Union Of India vs Anand Prakash Bhatnagar on 17 September, 2018
Bench: Arun Mishra, Vineet Saran
ITEM NO.16 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ….…./2018 Diary No(s).23271/2018
(Arising out of impugned final judgment and order dated 10-12-2015
in DBCWP No.11538/2014 and dated 15-02-2018 in DBWRP No.179/2016
passed by the High Court Of Judicature For Rajasthan At Jaipur)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
ANAND PRAKASH BHATNAGAR Respondent(s)
(With appln for c/delay in filing and refiling SLP)
Date : 17-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Tushar Mehta,ASG
Mr. Ajit Kumar Sinha,Sr.Adv.
Ms. Uttara Babbar,Adv.
Mr. Rajat Nair,Adv.
Ms. Bhavana Duhoon,Adv.
Ms. Deboshree Mukherjee,Adv.
Mr. G.S. Makker,AOR
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Since similar case, i.e, SLP(C)Nos.23193-94/2018 (Union of India & Ors. Vs. Jagdish Prasad Sharma), has been dismissed, the instant petitions are also dismissed.
Pending application, if any, stands disposed of.
Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2018.09.18 16:23:14 IST Reason: (Jagdish Chander) (Sarita Purohit) Branch Officer AR-cum-PS