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State of Rajasthan - Section

Section 159 in Rajasthan Civil Services (Pension) Rules, 1996

159. Gratuity, Death/Retirement Gratuity.

- Re-employed employees shall not be eligible for any gratuity, death/retirement gratuity for the period of re-employment except in those cases covered in Rules 18 and 19 of Rajasthan Civil Services (Pension) Rules, 1996.