Section 3 in The Hazardous Wastes (Management And Handling) Rules, 1989
3. (a) Name and address of the unit and location of activity:
(b)Authorisation required for (Please tick mark appropriate activity/activities) :(i)collection(ii)reception(iii)treatment(iv)transport(v)storage(vi)disposal(c)In case of renewal of authorisation previous authorisation number and date:
