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State of West Bengal - Section

Section 036 in West Bengal Apartment Ownership Rules, 1974

036.

Notification No. 1504-HIV, dated 22nd November, 1974.— In exercise of the power conferred by section 17 of the West Bengal Apartment Ownership Act, 1972 (West Bengal Act No. 16 of 1972), and in supersession of the West Bengal Apartment Ownership Rules, 1973, the Governor is pleased hereby to make the following rules, namely: