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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4)(c) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(c)The Scheduling and system operation charges shall be payable even when the open access customer happens to be a generating company or trading Licensee, availing open access under these regulations.