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[Cites 0, Cited by 0] [Section 333] [Entire Act]

State of Rajasthan - Subsection

Section 333(1) in Rajasthan Panchayati Raj Rules, 1996

(1)The Pradhan may, after every meeting of Panchayat Samiti give such instructions to Vikas Adhikari regarding implementation of decisions and resolutions of Panchayat Samiti as may be considered necessary to ensure speedy implementation of such decisions and resolutions.