Gujarat High Court
Idbi Bank Ltd. Contracts Workers Union ... vs Chief General Manager & on 5 April, 2016
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/20854/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 20854 of 2015
==========================================================
IDBI BANK LTD. CONTRACTS WORKERS UNION (GUJARAT)....Petitioner(s)
Versus
CHIEF GENERAL MANAGER & 1....Respondent(s)
==========================================================
Appearance:
MR JT TRIVEDI, ADVOCATE for the Petitioner(s) No. 1
MR K R MISHRA, ADVOCATE for the Petitioner(s) No. 1
==========================================================
CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 05/04/2016
ORAL ORDER
At the request made on behalf of learned advocate for the petitioner, stand over to 12.04.2016.
(PARESH UPADHYAY, J.) Salim/8 Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Apr 06 03:09:11 IST 2016