Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 456] [Entire Act] State of Maharashtra - Subsection Section 456(2) in The Maharashtra Shops and Establishments Act, 1948 (2)M/s. Solanki & Sons, IceCream and Juice Centre, 345-E, Opp. Railway Station, Kolhapur.
